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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(iii) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(iii)The Managing Committee will function as Advisory Committee of a Secondary School to look after all round development of the school building play-ground, hostel, gardens etc. and may suggest Government any matter regarding staff of the school when the Committee thinks it necessary in the interest of the school.