Delhi High Court - Orders
National Highways Authority Of India vs Trichy Thanjavur Expressway Ltd on 19 May, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~1(O) & 2(O)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 95/2023 & I.A. 4057/2023 (Stay), I.A.
5361/2023 (Setting Aside Award D. 07-08-2022)
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through: Mr. Daksh Arora, Mr. Prakhar
Prakash, Mr. Aditya Ramni,
Advs.
Mr. Manish Bishnoi, Mr.
Nirmal Prasad, Adv.
versus
TRICHY THANJAVUR EXPRESSWAY LTD. .... Respondent
Through: Ms. Kaadambari, Mr. Pankaj
Agarwala, Mr. Sahil Khanna
Ms. Ayushi, Mr. Amir Zaidi,
Advs.
Counsels assisting the Court:-
Ms. Arzoo Aneja, Adv.
Mr. Rajshekhar Rao, Sr. Adv.
with Ms. Mansi Sood and Mr.
Areeb Amanullah, Advs.
Mr. George Pothan Poothicote,
Ms. Manisha Singh, Mr. Ashu
Pathak and Ms. Jyoti Singh,
Advs.
Mr. Zafar Khurshid, Mr. Amit
Singh, Chauhan and Mr.
Abhishek Sharma, Advs.
Mr. R.A. Iyer, Adv.
Mr. Arjun Natarajan and Ms.
Kamana Pradhan, Advs.
Mr. Rohan J. Alva, Adv.
Dr. Shashwat Bajpai, Adv.
2(O)
+ O.M.P. (COMM) 106/2023
TRICHY THANJAVUR EXPRESSWAY LIMITED
..... Petitioner
Through: Ms. Kaadambari, Mr. Pankaj
Agarwala, Mr. Sahil Khanna
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:57
Ms. Ayushi, Mr. Amir Zaidi,
Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Respondent
Through: Mr. Santosh Kumar, Mr. Daksh
Arora, Mr. Prakhar Prakash and
Mr. Kushagra Amar, Advs.
Counsels assisting the Court:-
Ms. Arzoo Aneja, Adv.
Mr. Manish Bishni, Mr. Nirmal
Prasad, Adv.
Mr. George Pothan Poothicote,
Ms. Manisha Singh, Mr. Ashu
Pathak and Ms. Jyoti Singh,
Advs.
Mr. Zafar Khurshid, Mr. Amit
Singh, Chauhan and Mr.
Abhishek Sharma, Advs.
Dr. Shashwat Bajpai, Adv.
Mr. Arjun Natarajan and Ms.
Kamana Pradhan, Advs.
Mr. Rohan J. Alva, Adv.
Mr. R.A. Iyer, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 19.05.2023 Mr. Alva, Mr. Iyer, Mr. Bishnoi, Mr. Poothicote, Mr. Bajpai, Mr. Natarajan and Ms. Aneja, learned counsels have concluded their submissions.
In order to enable other counsels to address further submissions, list again on 06.07.2023 as part heard in the category of "End of Board".
YASHWANT VARMA, J.
MAY 19 2023/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:57