Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

National Highways Authority Of India vs Trichy Thanjavur Expressway Ltd on 19 May, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~1(O) & 2(O)
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         O.M.P. (COMM) 95/2023 & I.A. 4057/2023 (Stay), I.A.
                                       5361/2023 (Setting Aside Award D. 07-08-2022)

                                       NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                              ..... Petitioner
                                                    Through: Mr. Daksh Arora, Mr. Prakhar
                                                             Prakash, Mr. Aditya Ramni,
                                                             Advs.
                                                             Mr. Manish Bishnoi, Mr.
                                                             Nirmal Prasad, Adv.

                                                                            versus

                                       TRICHY THANJAVUR EXPRESSWAY LTD. .... Respondent

                                                                            Through:                 Ms. Kaadambari, Mr. Pankaj
                                                                                                     Agarwala, Mr. Sahil Khanna
                                                                                                     Ms. Ayushi, Mr. Amir Zaidi,
                                                                                                     Advs.
                                                                                                     Counsels assisting the Court:-
                                                                                                     Ms. Arzoo Aneja, Adv.
                                                                                                     Mr. Rajshekhar Rao, Sr. Adv.
                                                                                                     with Ms. Mansi Sood and Mr.
                                                                                                     Areeb Amanullah, Advs.
                                                                                                     Mr. George Pothan Poothicote,
                                                                                                     Ms. Manisha Singh, Mr. Ashu
                                                                                                     Pathak and Ms. Jyoti Singh,
                                                                                                     Advs.
                                                                                                     Mr. Zafar Khurshid, Mr. Amit
                                                                                                     Singh, Chauhan and Mr.
                                                                                                     Abhishek Sharma, Advs.
                                                                                                     Mr. R.A. Iyer, Adv.
                                                                                                     Mr. Arjun Natarajan and Ms.
                                                                                                     Kamana Pradhan, Advs.
                                                                                                     Mr. Rohan J. Alva, Adv.
                                                                                                     Dr. Shashwat Bajpai, Adv.
                             2(O)
                             +    O.M.P. (COMM) 106/2023
                                       TRICHY THANJAVUR EXPRESSWAY LIMITED
                                                                            ..... Petitioner
                                                    Through: Ms. Kaadambari, Mr. Pankaj
                                                             Agarwala, Mr. Sahil Khanna
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:57
                                                                                                      Ms. Ayushi, Mr. Amir Zaidi,
                                                                                                     Advs.

                                                                            versus

                                       NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                              ..... Respondent
                                                    Through: Mr. Santosh Kumar, Mr. Daksh
                                                             Arora, Mr. Prakhar Prakash and
                                                             Mr. Kushagra Amar, Advs.
                                                             Counsels assisting the Court:-
                                                             Ms. Arzoo Aneja, Adv.
                                                             Mr. Manish Bishni, Mr. Nirmal
                                                             Prasad, Adv.
                                                             Mr. George Pothan Poothicote,
                                                             Ms. Manisha Singh, Mr. Ashu
                                                             Pathak and Ms. Jyoti Singh,
                                                             Advs.
                                                             Mr. Zafar Khurshid, Mr. Amit
                                                             Singh, Chauhan and Mr.
                                                             Abhishek Sharma, Advs.
                                                             Dr. Shashwat Bajpai, Adv.
                                                             Mr. Arjun Natarajan and Ms.
                                                             Kamana Pradhan, Advs.
                                                             Mr. Rohan J. Alva, Adv.
                                                             Mr. R.A. Iyer, Adv.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                                                            ORDER

% 19.05.2023 Mr. Alva, Mr. Iyer, Mr. Bishnoi, Mr. Poothicote, Mr. Bajpai, Mr. Natarajan and Ms. Aneja, learned counsels have concluded their submissions.

In order to enable other counsels to address further submissions, list again on 06.07.2023 as part heard in the category of "End of Board".

YASHWANT VARMA, J.

MAY 19 2023/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:57