Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(1d) in Karnataka Town and Country Planning Act, 1961 (1d)[ xxx] [Clause (1d) Omitted by Act 1 of 2005 w.e.f. 14.02.2005]]
