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State of Mizoram - Section

Section 22 in Mizoram (Finance and Accounts Service) Rules, 1991

22. Fixation of initial pay.

- (i) On first appointment to the service, the initial pay of member of the service shall be fixed at the minimum of the time scale unless under the Fundamental Rules and Subsidiary Rules or any other Rules governing the fixation of pay for the time being in force, he is entitled to have his pay fixed at the higher stage in that time scale.
(ii)On promotion/appointment of a member from lower to higher grade in the service, the initial pay in the time scale shall be fixed in accordance with the principles governing such fixation under the Fundamental Rules and Subsidiary Rules or any other rules governing the fixation of pay in force from time time.