Himachal Pradesh High Court
Babu Ram vs . Hrtc & Others. on 17 June, 2022
Bench: Sabina, Satyen Vaidya
.
CWPOA No. 3160 of 2020 17.06.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Raman Jamalta, Advocate, for the respondents.
Admit.
List for hearing before the Single Bench on 20.10.2022. In the meantime, rejoinder, if any, be filed.
( Sabina ) Acting Chief Justice June 17, 2022 ( Satyen Vaidya ) (hemlata) Judge ::: Downloaded on - 17/06/2022 20:05:09 :::CIS .
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