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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Babu Ram vs . Hrtc And Others on 4 May, 2022

Bench: Sabina, Satyen Vaidya

Babu Ram vs. HRTC and others .

CWPOA No.3160 of 2020 04.05.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mr. Raman Jamalta, Advocate, for the respondents.

Learned counsel for the respondents requests for an adjournment, to enable him to seek instructions in terms of the last order.

List again on 20.5.2022.




                                                                 ( Sabina )
                                                                   Judge






                                                            ( Satyen Vaidya )
               May 4, 2022 (KS)                                  Judge





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