Himachal Pradesh High Court
Rohit Katoch vs . Central University Of Himachal on 14 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Rohit Katoch vs. Central University of Himachal Pradesh and others.
CWP No. 6522 of 2022.
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14.10.2022. Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Amit Singh Chandel, Advocate, for respondent No.2.
Mr. Amit Singh Chandel, Advocate, has put in appearance on behalf of respondent No.2. Replies, as prayed for, be filed by the respondents within two weeks. List on 28.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 14th October, 2022.
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