Section 60(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
(2)The Chief Engineer may, after seeking a report from the Executive Engineer in the manner as provided under sub-rule (2) of rule 58 and after being satisfied that it shall not be against the public interest to do so, grant a Certificate of Registration to the applicant subject to such conditions and restrictions as he may deem fit.
