Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(9) in Memorandum of Settlement Regarding the Engineering Industries of Bihar

(9)The arrears accruing as a result of the implementation of this settlement will be paid in two equal instalments as under:-
(i)First instalment by July, 1986.
(ii)2nd instalment by December, 1986.