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[Cites 0, Cited by 0] [Section 24S(2)] [Section 24S] [Entire Act]

State of Odisha - Subsection

Section 24S(2)(i) in The Orissa Agricultural Produce Markets Rules, 1958

(i)A Demand Draft of Rs.2,000/- in favour of the Market Committee drawn on any Nationalized/Co-operative Bank payable at its Headquarters, and