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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3)(i) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(i)if he is in Group A or Group B service or post and had entered the service of the institute before attaining the age of thirty-five years, after he has attained the age of fifty years; and