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Madhya Pradesh High Court

Nishu Jain vs The State Of Madhya Pradesh on 10 May, 2022

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8985 of 2022 (NISHU JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-05-2022 List along with W.P. No.10363/2022.

I.R. to continue till the next date of hearing.

(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified SAN Digitally signed by DEVASHISH MISHRA Date: 2022.05.11 11:38:52 IST