Madhya Pradesh High Court
Nishu Jain vs The State Of Madhya Pradesh on 10 May, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8985 of 2022 (NISHU JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-05-2022 List along with W.P. No.10363/2022.
I.R. to continue till the next date of hearing.
(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified SAN Digitally signed by DEVASHISH MISHRA Date: 2022.05.11 11:38:52 IST