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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(e) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(e)fails to make good the loss, injury or damage caused by or resulting from the collapse or failure of the unit to any property or infrastructure or fails to bear the expenses for re-construction or restoration of the injured, lost or damaged infrastructure;