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Union of India - Section

Section 46 in The Bangalore Metro Railway (General) Rules, 2011

46. Class of station.

- The stations in Bangalore Metro Railway shall be classified as-
(a)terminal stations; or
(b)inter-locked stations having points and crossings, fixed signals, and siding, or
(c)other intermediate stations not having points and crossings (with or without fixed signals); or
(d)any other class as specified in special instructions.