Section 7(1) in Andhra Pradesh Water, Land And Trees Rules, 2004
(1)The non-official members of the Authority shall be entitled to the travelling and daily allowances as admissible to Grade-1 officers of the State for attending the meetings or any other work assigned by the Authority. They should produce a certificate that they have not claimed Travelling Allowance and Dearness Allowance for the same period elsewhere.
