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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Water, Land And Trees Rules, 2004

7. Allowances.

(1)The non-official members of the Authority shall be entitled to the travelling and daily allowances as admissible to Grade-1 officers of the State for attending the meetings or any other work assigned by the Authority. They should produce a certificate that they have not claimed Travelling Allowance and Dearness Allowance for the same period elsewhere.
(2)The Authority may designate an officer of the Authority as the controlling officer in respect of payment of allowances.