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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)The Block Programme Officer shall be the Public Information Officer and shall make available the copy of the documents/register for the verification and sale of such documents on price, which shall be fixed by the District Programme Coordinator.Chapter-II Registration