Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 459] [Entire Act] State of Jharkhand - Subsection Section 459(5) in Bihar Education Code, 1961 (5)To enable the trainees to study and implement the integrated syllabus of elementary schools.(D.P.I.'s no. 5458, dated the 23rd October 1959.)
