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State of Jharkhand - Section

Section 459 in Bihar Education Code, 1961

459. Purpose and control.

- These schools are intended to train teachers for middle, primary and basic schools. They are under the administrative control of the District Education Officer. The Teachers' Training School fulfils the following aims :-
(1)To give the teachers under training practical experience of life of the community based on co-operation work for the common good.
(2)To assist and encourage the trainees in the development of their personality, physical, intellectual, aesthetic and spiritual.
(3)To equip the trainees professionally for their work and to help them to acquire necessary knowledge about the technique of teaching.
(4)To enable the trainees to acquire proficiency in crafts for using them as one of the media education and co-operative self-sufficiency.
(5)To enable the trainees to study and implement the integrated syllabus of elementary schools.(D.P.I.'s no. 5458, dated the 23rd October 1959.)