Himachal Pradesh High Court
Goverdhan Singh vs . Ramesh Dutt & Others on 26 August, 2022
Author: Sabina
Bench: Sabina
Goverdhan Singh Vs. Ramesh Dutt & Others .
Civil Revision No. 141 of 2017 26.08.2022 Present: Mr. Ajay Kumar Sharma, Advocate for the petitioner.
Mr. Suneet Goel, Advocate for the respondents.
Learned counsel for the petitioner requests for an adjournment.
r As requested, list after four weeks.
(Sabina) Judge August 26, 2022 (ps) ::: Downloaded on - 26/08/2022 20:07:01 :::CIS