Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Rajasthan - Subsection Section 37(1)(e) in The Rajasthan Financial Corporation (Staff) Regulations, 1958 (e)Reduction to a lower post or grades on a fixed pay of a time scale or to a lower stage in a time scale;