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State of Jharkhand - Section

Section 440 in Bihar Education Code, 1961

440. Library registers.

- The following registers should be kept for each school library:-
(1)A catalogue.
(2)A stock register.
(3)A register of losses.The stock register should contain the following columns: (i) serial number, (ii) date of receipt, (iii) title, (iv) author, (v) price, (vi) how disposed of, (vii) number in catalogue. The register of losses should contain the following columns, (i) number in catalogue, (ii) date of issue, (iii) to whom issued, (ii) sum recovered, (v) number of treasury challan. These registers should be kept with flap headings; no printed forms are necessary.(D.P.I.'s order, in file 4-S-3-29, dated the 19th June 1929)