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[Cites 0, Cited by 0] [Section 440] [Entire Act]

State of Jharkhand - Subsection

Section 440(3) in Bihar Education Code, 1961

(3)A register of losses.The stock register should contain the following columns: (i) serial number, (ii) date of receipt, (iii) title, (iv) author, (v) price, (vi) how disposed of, (vii) number in catalogue. The register of losses should contain the following columns, (i) number in catalogue, (ii) date of issue, (iii) to whom issued, (ii) sum recovered, (v) number of treasury challan. These registers should be kept with flap headings; no printed forms are necessary.(D.P.I.'s order, in file 4-S-3-29, dated the 19th June 1929)