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State of Odisha - Section

Section 10 in Rules Relating to Staff of the Orissa State Bar Council

10.

The minimum qualification of the Accountant.
(i)He shall be a Graduate in commerce with 50 per cent marks or he shall be holding a Masters Degree in commerce.
(ii)He may preferably have three years experience as an Accountant in any Public Office.
(iii)He shall not be below 25 years of age and above 33 years of age provided that the Bar Council may relax any of the qualifications, if it finds a candidate otherwise suitable.
Provided further that suitable person above the an of 55 years may be appointed for a maximum period of 5 years and that Rule 25 shall not apply to such an employee.