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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(iii) in Rules Relating to Staff of the Orissa State Bar Council

(iii)He shall not be below 25 years of age and above 33 years of age provided that the Bar Council may relax any of the qualifications, if it finds a candidate otherwise suitable.