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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)A person to be appointed as a Translator in a subject for SSC Examination shall have the qualification and experience as specified for a Paper-Setter. He/She shall be well-versed in both the languages concerned with the translation.