Himachal Pradesh High Court
Nargis Kumari vs State Of H.P. & Another on 23 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Nargis Kumari versus State of H.P. & another .
CWP No. 2201 of 2022 23.08.2022 Present: Mr. Naveen K. Bhardwaj, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for the respondents.
Learned Additional Advocate General seeks further time to file reply.
Stand over for three weeks.
( A.A. Sayed )
Chief Justice
August 23, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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Yudhvir Singh versus State of H.P. & oth .
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