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State of Rajasthan - Section

Section 6 in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

6. Methods of recruitment.

- Appointment to a post in the service may be made in following manner: -
(a)by direct recruitment;
(b)by appointing a member of any service under the Government or the High Court on transfer basis; or
(c)by appointing a retiree person; or
(d)by promotion in accordance with these rules.
Part-IV Direct Recruitment