Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(b) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013 (b)by appointing a member of any service under the Government or the High Court on transfer basis; or
