Himachal Pradesh High Court
Hari Krishan Bhardwaj & Another vs . State Of H.P. & Others. on 21 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Hari Krishan Bhardwaj & another vs. State of H.P. & others.
CWP No.3941 of 2023 21.07.2023 Present: Mr. K.D. Sood,Senior Advocate with Mr. Sanjeev Sood and Rahul Gathania, Advocates, for the petitioners.
r to Mr. Rajan Kahol and Mr. Vishal Panwar, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for respondents No.1,2 & 4 to 6/State.
Mr. Lalit K. Sharma, Advocate, for respondent No.3.
CWP No.3941 of 2023 & CMP No.7462 of 2023 Mr. Lalit K. Sharma, learned counsel representing respondent No.3, states that he shall be filing status report, in terms of order dated 26.06.2023 in the Registry of this Court during the course of the day. He further states that pursuant to order dated 26.06.2023, public nuisance, as complained by the petitioner, has been cleared and at present, there is no obstruction in the flow of drainage water, however, such contention has been seriously disputed by learned counsel representing the petitioners.
Registry is directed to place on record status report, if any, filed enabling this Court to pass further orders.
Copy of status report may be made available to learned counsel representing opposite parties enabling them to render proper assistance to this Court, on the next date of hearing.
List on 07.08.2023.
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CMP No.8994 of 2023By way of instant application filed under Order 1 Rule 10 read with Section 151 of CPC, prayer has been made on behalf of the applicants/respondents for impleading them as respondents.
r to No reply is intended to be filed on behalf of non-
applicants/petitioners.
For the reasons stated in the application, the same is allowed and applicants are ordered to be impleaded as respondents-party. Registry to carry out necessary correct in the memo of parties on the basis of amended memo of parties to be filed by the counsel for the petitioner within a period of one week.
Application stands disposed of.
(Sandeep Sharma) Judge 21st July, 2023 (reena) ::: Downloaded on - 24/07/2023 20:35:30 :::CIS