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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Greater Bengaluru City Corporation -

Section 1(2) in Bangalore Metropolitan Region Development Authority Act, 1985

(2)It shall come into force on such [date] [This Act has come into force w.e.f. 01.02.1986 by notification No. HUD 54 TTP 86 dated: 24.01.1986 Text of the notification is at the end of the Act.] 1 as the State Government may, by notification in the official Gazette appoint.