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Greater Bengaluru City Corporation -

Section 1 in Bangalore Metropolitan Region Development Authority Act, 1985

1. Short title and commencement.

(1)This Act may be called the Bangalore Metropolitan Region Development Authority Act, 1985.
(2)It shall come into force on such [date] [This Act has come into force w.e.f. 01.02.1986 by notification No. HUD 54 TTP 86 dated: 24.01.1986 Text of the notification is at the end of the Act.] 1 as the State Government may, by notification in the official Gazette appoint.