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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)a citizen of India and ordinarily resident in a constituency for not less than 180 days during the qualifying period;