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State of Rajasthan - Section

Section 23 in Rajasthan Finance Act, 2007

23. Amendment of the Schedule, Rajasthan Act No. 14 of 1999.

- In Schedule of the Rajasthan Stamps Act, 1998 (Act No. 14 of 1999),-
(i)in Article 7, for the existing expression "One hundred rupees.", appearing under column No. 2, the expression "Two hundred rupees." shall be substituted.
(ii)in clause (ii) of Article 11, for the existing expression "One hundred rupees.", appearing under column No. 2, the expression live hundred rupees, shall be substituted;
(iii)in Article 19, for the existing expression "Twenty rupees.", appearing under column No. 2, the expression "Fifty rupees." shall be substituted:
(iv)in clause (c) of Article 37, for the existing expression "Ten rupees.", appearing twice under column^No. 2, the expression "Twelve rupees." shall be substituted;
(v)in Article 41, for the existing expression "Fifty paise.", appearing under column No. 2, the expression "Ten rupees." shall be substituted;
(vi)in clause (a) of Article 44, for the existing expression "Ten rupees.", appearing under column No. 2, the expression "Fifty rupees." shall be substituted;
(vii)in clause (b) of Article 44, for the existing expressing "Ten rupees.", appearing under column No. 2, the expression "Fifty rupees." shall be substituted;
(viii)in clause (c) of Article 44, for the existing expression "Thirty rupees.", appearing under column No. 2, the expression "One hundred rupees." shall be substituted;
(ix)in clause (d) of Article 44, for the existing expression "Fifty rupees.", appearing under column No. 2, the expression "One hundred rupees." shall be substituted;
(x)in clause (f) of Article 44, for the existing expression "Ten rupees for- each person authorised.", appearing under column No. 2, the expression "Fifty rupees for each person authorised." shall be substituted;
(xi)in Article 46, for the existing expression "One Rupee.", appearing under column No. 2, the expression "Ten rupees." shall be substituted;
(xii)in Article 53, for the existing expression "Ten paise.", appearing under column No. 2, the expression "Ten rupees." shall be substituted;
(xiii)in clause (a) of Article 58, for the existing expression "One hundred rupees.", appearing under column No. 2, the expression "Five hundred rupees." shall be substituted;
(xiv)in clause (b) of Article 58, for the existing expression "Five hundred rupees.", appearing under column No. 2, the expression One thousand rupees, shall be substituted; and
(xv)in clause (c) of Article 58, for the existing expression "One thousand rupees.", appearing under column No. 2, the expression "Five thousand rupees." shall be substituted.