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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(iv) in Rajasthan Finance Act, 2007

(iv)in clause (c) of Article 37, for the existing expression "Ten rupees.", appearing twice under column^No. 2, the expression "Twelve rupees." shall be substituted;