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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 122(1)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)For stores required for meeting extraordinary demands due to additions to the force or the creation of new wings with full explanation as to the reasons for the requirements should be given in the forecast.