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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(b) in Bihar Vigilance Investigation Cadre Rules, 2012

(b)7 posts for Special Vigilance Unit, shall be filled by deputation (deputation of retired police officer from Home (Police) Department/CBI of contract) and 3 posts by direct recruitment.