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State of Rajasthan - Section

Section 17 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

17. Submission of Budget Estimates to the Board.

(1)The Budget Estimate as compiled in accordance with rule 16 shall be placed by the Member-Secretary before the Board [before 31st December of each year for approval] [Substituted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.].
(2)[ After approval of the budget estimates by the Board, four copies of the approved budget proposals with copies of schedules shall be furnished to the State Government forthwith.] [Substituted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.]