Section 17(1) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975
(1)The Budget Estimate as compiled in accordance with rule 16 shall be placed by the Member-Secretary before the Board [before 31st December of each year for approval] [Substituted by Notification dated 8-3-1995, Published in Rajasthan Gazette Extraordinary Part 4-C.].
