Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Chattisgarh - Subsection Section 21(1) in Chhattisgarh Biological Diversity Rules, 2015 (1)The Board shall prepare its annual report for each financial year giving detailed account of its activities and annual statement of accounts and submit it to the State Government;
