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State of Chattisgarh - Section

Section 21 in Chhattisgarh Biological Diversity Rules, 2015

21. Annual Report and Annual Statement of Accounts.

(1)The Board shall prepare its annual report for each financial year giving detailed account of its activities and annual statement of accounts and submit it to the State Government;
(2)The Board shall lay down the procedure for upkeep of the accounts. The accounts of the Board shall be audited annually by the Chartered Accountant appointed for the purpose by the Board. The Accountant General of the State may audit the accounts as well;
(3)The Board shall submit the Annual Report together with the audited statement of accounts for each financial year to the State Government by September of the following year.