(1)All citizens shall have the right-(a)to freedom of speech and expression;(b)to assemble peaceably and without arms;(c)to form associations or unions [or co-operative societies] [Inserted by the Constitution (Ninety Seventh Amendment) Act, 2011, Section 2.] ;(d)to move freely throughout the territory of India;(e)to reside and settle in any part of the territory of India;[and] [Inserted by the Constitution (Forty-fourth Amendment) Act, 1978, Section 2 (w.e.f. 20.6.1979).][* * *] [Sub-Clause (f) omitted by the Constitution (Forty-fourth Amendment) Act, 1978, Section 2 (w.e.f. 20.6.1979).](g)to practise any profession, or to carry on any occupation, trade or business.
