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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(e) in Constitution of India, 1950

(e)to reside and settle in any part of the territory of India;[and] [Inserted by the Constitution (Forty-fourth Amendment) Act, 1978, Section 2 (w.e.f. 20.6.1979).]