Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] Bengal Presidency - Subsection Section 76(a) in Police Regulations, Bengal , 1943 (a)The Superintendent shall maintain, bound in a book of convenient size, confidential reports for each inspector, Sergeant, Sub-Inspector and officiating Sub-Inspector in B.P. Form No. 2.
