Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Himachal Pradesh - Subsection Section 100(5) in Himachal Pradesh Co-Operative Societies Act, 1968 (5)direct that any such provisions shall apply to such society or class of societies to such extent as may be specified in the order.
