Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] Securities And Exchange Board Of India - Subsection Section 73(3) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (3)The contribution to and utilization of the Investor Protection Fund shall be in accordance with the norms specified by the Board.
