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State of Bihar - Section

Section 28 in Bihar Boiler Operation Engineer's Rules, 1960

28. Form of application.

- Every application for examination shall be in Form 'A.' The applicant shall fill in such parts of the form as are to be filled in by a candidate and shall sign the form in the presence of a Gazetted Officer or an Honorary Magistrate who shall attest his signature. The application so filled in shall be forwarded to the Secretary at least one month before the date fixed for the examination and shall be accompanied by-
(a)Originals and one copy each of all testimonials in respect of practical experience and theoretical qualifications of the candidate.
(b)Testimonials of goods character from his employer, with a certificate of age.
(c)A Treasury Challan or Crossed Indian Postal Order or a Cheque payable to Chief Inspector of Boilers, Bihar for evidence in support of payment of the fee specified in these Rules for the examination at which the applicant wishes to appear.
(d)Two copies of recent bust photograph (size 2" x 2 ½") one of which shall bear the signature and the thumb impression of the applicant on the back, duly attested by a Gazetted Officer or employer.
(e)A certificate from the District Magistrate to the effect that the applicant is a citizen of India.