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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(c) in Bihar Boiler Operation Engineer's Rules, 1960

(c)A Treasury Challan or Crossed Indian Postal Order or a Cheque payable to Chief Inspector of Boilers, Bihar for evidence in support of payment of the fee specified in these Rules for the examination at which the applicant wishes to appear.