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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(b) in The Oil Mines Regulations, 2017

(b)make available-
(i)information concerning their requirement for the correct installation, maintenance and use of machinery and equipment and the correct storage and use of substances;
(ii)information concerning the hazards of machinery and equipment, the dangerous properties of hazardous substances and physical agents or products; and
(iii)information on how to eliminate or control risks arising from the identified hazards associated with the products.