24. General responsibilities of supplier, manufacturer and designer.
- A person who designs, manufactures, imports, provides or transfers machinery, equipment or substances for use in mines, shall-(a)ensure that the machinery, equipment or substances do not entail dangers for the safety and health of those using them correctly; and(b)make available-(i)information concerning their requirement for the correct installation, maintenance and use of machinery and equipment and the correct storage and use of substances;(ii)information concerning the hazards of machinery and equipment, the dangerous properties of hazardous substances and physical agents or products; and(iii)information on how to eliminate or control risks arising from the identified hazards associated with the products.
